LAWS(HPH)-2012-6-199

SHRI RAM TEJ SON OF SH. SITA RAM, RESIDENT OF VILLAGE GONDA, TEHSIL AND DISTT. GONDA, U.P. EX. SKILLED WORKER R&T FACTORY NAHAN, DISTT. SIRMOUR, H.P. Vs. THE STATE OF H.P. THROUGH PRINCIPAL SECRETARY (FOREST) WITH HEADQUARTER AT SHIMLA, H.P.,

Decided On June 11, 2012

Shri Ram Tej Son Of Sh. Sita Ram, Resident Of Village Gonda, Tehsil And Distt. Gonda, U.P. Ex. Skilled Worker RAndT Factory Nahan, Distt. Sirmour, H.P. Appellant

V/S

The State Of H.P. Through Principal Secretary (Forest) With Headquarter At Shimla, H.P., Respondents

JUDGEMENT

(1.) THE Writ Petition is filed mainly with the following prayer:

(2.) WITH these observations, the Writ Petition is disposed of, so also the pending application (s), if any.

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