HEM KIRAN S/O SH. LEKH RAM SHARMA R/O VILLAGE AND PO BATAL, TEHSIL ARKI, DISTT. SOLAN, HP. Vs. HIMACHAL PRADESH SUBORDINATE SERVICE SELECTION BOARD HAMIRPUR, DISTT. HAMIRPUR THROUGH ITS SECRETARY

JUDGEMENT

(1.) THE petitioner has approached this Court with certain grievances with regard to the selection to the post of Clerk, as advertised as per Annexure P -1. The following are the prayers:

(2.) THE needful shall be done within two weeks from the date of production of a copy of this judgment before the competent authority. The writ petition is disposed of, so also the pending applications, if any.