TIGAKSHA METALLICS PRIVATE LIMITED Vs. SURINDER THAKUR

JUDGEMENT

(1.) STATEMENT of Shri Rajesh Kosh, Manager (Legal), M/s Tigaksha Metallics Private Limited, recorded. In view of Whether reports of Local Papers may be allowed to see the judgment? the statement made by authorized representative of the plaintiff-Company, present suit is dismissed as withdrawn as parties have arrived at an out of Court settlement. Court fee be refunded immediately in accordance with the Rules. With the aforesaid observations, present suit stands disposed of, so also the pending application(s), if any.