AJAY KUMAR Vs. STATE OF H.P.

JUDGEMENT

(1.) FOR the reasons so orally explained by Mr. Ramesh Thakur, learned Assistant Advocate General, personal appearance of the Director, Woman and Child Development, Himachal Pradesh (respondent No. 2) is dispensed with. Ms. Kamla Chauhan, Programme Officer and Sh. Deepak Tomar, Statistical Assistant are present in Court. Mr. Ramesh Thakur, learned Assistant Advocate General has placed on record copy of Office Order dated 24.8.2012. In view of the same Mr. Naresh Kaul, learned counsel for the petitioner does not press the present petition. Petition stands disposed of as such, so also the pending application(s), if any.