LAWS(HPH)-2012-3-266

AJAY GUPTA SON OF LATE D.R. GUPTA R/O. MOHALLA SAPRI, PO AND DISTRICT CHAMBA, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (DEPARTMENT OF LOCAL SELF GOVT.), SHIMLA, H.P. AND ORS.

Decided On March 05, 2012

Ajay Gupta Son Of Late D.R. Gupta R/O. Mohalla Sapri, Po And District Chamba, H.P. Appellant

V/S

State Of H.P. Through Secretary (Department Of Local Self Govt.), Shimla, H.P. And Ors. Respondents

JUDGEMENT

(1.) THE writ petition is filed with the following prayers:

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.