REGENT COMPUTRONICS PVT. LTD.

SHYAM LAL Appellant

V/S

HIMACHAL PRADESH STATE ELECTRICITY BOARD Respondents

Referred Judgements :-

R K SABHARWAL VS. STATE OF PUNJAB [REFERRED TO]
P SHESHADRI VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. VIRPAL SINGH CHAUHAN [REFERRED TO]
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH CHANDIGARH VS. K L NARASIMHAN [REFERRED TO]
RAJESH KUMAR DARIA VS. RAJSTHAN PUBLIC SERVICE COMMISSION [REFERRED TO]

JUDGEMENT

(1.) The present petition was pending in the erstwhile H.P. State Administrative Tribunal. On its abolition, it was transferred to this Court and registered as Civil Writ Petition.

(2.) Heard and gone through the record.

(3.) The petitioners herein, are the diploma holder Junior Engineers (JE's) of Electricity Department. They belong to the Scheduled Caste (S.C.) category.

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SHYAM LAL Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD

Referred Judgements :-

JUDGEMENT

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