LAWS(HPH)-2012-3-326

RAMA NAND SON OF LATE SH. NIKKA RAM, R/O VILLAGE BAVI, P.O. RUSHLA, TEHSIL CHOPAL, DISTT. SHIMLA, H.P. Vs. THE H.P. STATE FOREST CORPORATION THROUGH ITS MANAGING DIRECTOR, VAN NIGAM BHAWAN, SDA COMPLEX, KASUMPTI, SHIMLA - 9,

Decided On March 21, 2012

Rama Nand Son Of Late Sh. Nikka Ram, R/O Village Bavi, P.O. Rushla, Tehsil Chopal, Distt. Shimla, H.P. Appellant

V/S

The H.P. State Forest Corporation Through Its Managing Director, Van Nigam Bhawan, Sda Complex, Kasumpti, Shimla - 9, Respondents

JUDGEMENT

(1.) THE Writ petition is filed mainly with the following prayers:

(2.) LEARNED counsel appearing for the respondents submit that the judgment has been accepted in principle and the same has been implemented also.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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