LAWS(HPH)-2012-7-334

SH. YASHWANT SINGH SON OF SH. HARI SINGH, RESIDENT OF VILLAGE MASHRAIN, P.O. THAROCH, TEHSIL CHOPAL, DISTRICT SHIMLA, H.P. Vs. HIMACHAL PRADESH SUBORDINATE SERVICES SELECTION BOARD, HAMIRPUR, H.P. THROUGH ITS SECRETARY

Decided On July 30, 2012

Sh. Yashwant Singh Son Of Sh. Hari Singh, Resident Of Village Mashrain, P.O. Tharoch, Tehsil Chopal, District Shimla, H.P. Appellant

V/S

Himachal Pradesh Subordinate Services Selection Board, Hamirpur, H.P. Through Its Secretary Respondents

JUDGEMENT

(1.) THE writ petition is filed with the following prayer: -

(2.) THE advertisement dated 17.9.2011 has been made available for ready reference. It is seen that the candidate has to possess at least 45% marks in the degree in B.A.

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