LAWS(HPH)-2012-3-271

SHOBA DIWAN Vs. STATE OF HIMACHAL PRADESH

Decided On March 09, 2012
Shoba Diwan Appellant
V/S
STATE OF HIMACHAL PRADESH Respondents

JUDGEMENT

(1.) THE petitioner has approached this Court aggrieved by transfer order dated 31.5.2010 Annexure P -3. On 11.6.2010, this Court has passed the following orders in CMP No.4666/2010: -