PURI BROTHERS Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

BHARAT SANCHAR NIGAM LTD. V. UNION OF INDIA [REFERRED TO]
ASIAN PAINTS LTD. VS. DEPUTY COMMISSIONER OF INCOME TAX AND ANOTHER [REFERRED TO]
AVENTIS PHARMA LTD. VS. ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS [REFERRED TO]
SATNAM OVERSEAS LTD. VS. ADDITIONAL COMMISSIONER OF INCOME TAX [REFERRED TO]
CARLTON OVERSEAS (P) LTD. VS. INCOME TAX OFFICER AND OTHERS [REFERRED TO]
AVENTIS PHARMA LTD. V. ASSTT. CIT [REFERRED TO]
COMMISSION OF INCOME TAX VS. SFIL STOCK BROKING LTD. [REFERRED TO]
CIT V. SFIL STOCK BROKING LTD. [REFERRED TO]
LEGATO SYSTEMS INDIA (P) LTD. VS. DY. CIT [REFERRED TO]
M M LPOH M CHETTIPPAN VS. COMMISSIONER OF INCOMETAX MADRAS IN ALL APPEALS :INCOME TAX OFFICER KARAIKUDI IN ALL APPEALS [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL VS. BRIJLAL LOHIA AND MAHABIR PRASAD KHEMKA EXECUTORS OF LATE KANAILAL LOHIA [REFERRED TO]
INDIAN AND EASTERN NEWSPAPER SOCIETY NEW DELHI VS. COMMISSIONER OF INCOME TAX NEW DELHI [REFERRED TO]
A L A FIRM VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
RADHASOAMI SATSANG SAOMIBAGH AGRA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
PHOOL CHAND BAJRANG LAL VS. INCOME TAX OFFICER [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. P V S BEEDIES PRIVATE LIMITED [REFERRED TO]
BERGER PAINTS INDIA LIMITED VS. COMMISSIONER OF INCOME TAX CALCUTTA [REFERRED TO]
ASSISTANT COMMISSIONER OF INCOME TAX VS. RAJESH JHAVERI STOCK BROKERS PVT LTD [REFERRED TO]
MUNICIPAL CORPORATION OF CITY OF THANE VS. VIDYUT METALLICS LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL KANPUR VS. J K CHARITABLE TRUST KAMAL TOWER KANPUR [REFERRED TO]
COMMISSIONER OF INCOME TAX DELHI VS. KELVINATOR OF INDIA LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. NEO POLY PACK P LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. A R J SECURITY PRINTERS [REFERRED TO]
JAL HOTELS CO LTD VS. ASSTT DIR OF INCOME TAX [REFERRED TO]
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
DHANSIRAM AGARWALLA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ASSISTANT COMMISSIONER OF INCOME-TAX VS. GENDALAL HAZARILAL AND CO [REFERRED TO]
ARIHANT BUILDERS DEVELOPERS AND INVESTORS PVT LTD VS. INCOME-TAX APPELLATE TRIBUNAL [REFERRED TO]
APOLLO HOSPITALS ENTERPRISES LIMITED VS. ASSISTANT COMMISSIONER OF INCOME TAX [REFERRED TO]
BAPALAL CO EXPORTS VS. JOINT COMMISSIONER OF INCOME TAX [REFERRED TO]
CARTINI INDIA LIMITED VS. ADDITIONAL COMMISSIONER OF INCOME TAX [REFERRED TO]
PUNJAB TRACTORS LIMITED VS. JOINT COMMISSIONER OF INCOME TAX [REFERRED TO]
LEGATO SYSTEMS (INDIA) P. LTD. VS. DEPUTY COMMISSIONER OF INCOME-TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CHAKIAT AGENCIES (P) LTD. [REFERRED TO]
ASIAN PAINTS LTD VS. DEPUTY COMMISSIONER OF INCOME-TAX [REFERRED TO]
CARLTON OVERSEAS PVT. LTD. VS. INCOME TAX OFFICER [REFERRED TO]
SATNAM OVERSEAS LTD. VS. ADDITIONAL COMMISSIONER OF INCOME TAX [REFERRED TO]