BRIJ BHUSHAN, S/O SH. RANGI RAM SHARMA, R/O VILLAGE THANA, P.O. HAMNA, TEHSIL PAONTA SAHIB, DISTT. SIRMOUR, H.P. Vs. H.P. STATE FOREST CORPORATION THROUGH ITS MANAGING DIRECTOR, SHIMLA-2,

JUDGEMENT

(1.) PETITIONER has prayed inter alia for the following reliefs: -

(2.) PRIVATE -respondent, Jai Parkash has chosen not to contest the present petition inspite of service.

(3.) SERVICES of both the petitioner and private -respondent were regularised as a Timber Watcher w.e.f. 1.9.1998. Respondents also circulated seniority lists in the year 1992 & 1998 which reflected the correct position pertaining to the placement of the petitioner and private -respondent as per their seniority. Petitioner was placed higher than the private respondent.