LAWS(HPH)-2012-3-448

SHRI AMAR CHAND, SON OF LATE SHRI LAL KHAN, RESIDENT OF VILLAGE JAHU KHURAD (HOOD), P.O. JAHU, TEHSIL BHORANJ, DISTRICT HAMIRPUR, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (HOME) TO THE GOVERNMENT OF H.P. SHIMLA-2,

Decided On March 13, 2012

Shri Amar Chand, Son Of Late Shri Lal Khan, Resident Of Village Jahu Khurad (Hood), P.O. Jahu, Tehsil Bhoranj, District Hamirpur, H.P. Appellant

V/S

State Of H.P. Through Secretary (Home) To The Government Of H.P. Shimla -2, Respondents

JUDGEMENT

(1.) THE writ petition is filed with the following prayers: -

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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