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LAWS(HPH)-2012-9-121
PREM KRISHAN Vs. STATE OF HIMACHAL PRADESH
Decided On September 06, 2012
Prem Krishan
Appellant
V/S
STATE OF HIMACHAL PRADESH
Respondents
JUDGEMENT
(1.) C.M.P(M) No. 1394 of 2012.
(2.) HEARD . Allowed. The application stands disposed of.
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