(1.) REPLY not filed. Heard.
(2.) ON 11.4.2012, the following order was passed by this Court in this matter:-
(3.) THE application, which is duly supported by an affidavit, is allowed in view of the grounds stated therein. Consequently, the delay in filing the review petition is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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