LAWS(HPH)-2012-3-284

SOUJU RAM SON OF SH. BAHADUR RAM, RESIDENT OF VILLAGE PALOTA, P.O. UPPER BEHALI, TEHSIL SUNDERNAGAR, DISTT. MANDI, H.P. EXCARPENTER BBMB, SUNDERNAGAR, DISTT. MANDI, H.P. AND ORS. Vs. THE CHAIRMAN, BBMB WITH HEADQUARTER AT PATIALA (PUNJAB),

Decided On March 07, 2012

Souju Ram Son Of Sh. Bahadur Ram, Resident Of Village Palota, P.O. Upper Behali, Tehsil Sundernagar, Distt. Mandi, H.P. Excarpenter Bbmb, Sundernagar, Distt. Mandi, H.P. And Ors. Appellant

V/S

The Chairman, Bbmb With Headquarter At Patiala (Punjab), Respondents

JUDGEMENT

(1.) THE writ petition is filed with the following prayer:

(2.) THE writ petition is disposed of, so also the pending applications, if any.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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