SUKH RAM SHARMA, S/O LATE SH. CHHAJU RAM SHARMA, R/O DEV JAI NIWAS, RAJGARH ROAD, SURYA VIHAR COLONY, SOLAN, DISTT. SOLAN, H.P. OCCUPATION GOVT. EMPLOYEE Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA, ZONAL OFFICE AT SHIMLA, H.P.

JUDGEMENT

(1.) THE petitioner has approached this Court with the following prayers:

(2.) IN reply at paragraphs 6 to 8, it is stated that the petitioner has been duly served notice and that he himself approached the Bank and made a written request. Be that as it may. The case was posted on 2.3.2012, but none appeared on behalf of the petitioner and the case was again listed for today. There is no rejoinder. The writ petition is dismissed, however with liberty reserved to the petitioner that in case the petitioner has any dispute with regard to the factual position, it will be open to him to point out the same before the second respondent, in which case the second respondent will look into the matter, after affording an opportunity for hearing to the petitioner. Pending application(s), if any also stands disposed of.