ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH

JUDGEMENT

(1.) PETITIONER has prayed for the following relief: -

(2.) THE Deputy Commissioner, Sirmaur District at Nahan, H.P. has filed his personal affidavit on 27.12.2012 explaining the position with regard to filling up of the posts lying vacant in his Division. Relevant portion of his affidavit is extracted hereinbelow: -