REGENT COMPUTRONICS PVT. LTD.

Archana Rana Appellant

V/S

STATE OF HIMACHAL PRADESH Respondents

Referred Judgements :-

TILOKCHAND AND MOTICHAND VS. H B MUNSHI [REFERRED TO]
P S R SADHANANTHAM VS. ARUNACHALAM [REFERRED TO]
CHANDRA SHASHI VS. ANIL KUMAR VERMA [REFERRED TO]
BUDDHI KOTA SUBBARAO VS. K PARASARAN [REFERRED TO]
AVINASH NAGRA VS. NAVODAYA VIDYALAYA SAMITI [REFERRED TO]
SUSHMITA BASU VS. BALLYGUNGE SIKSHA SAMITY [REFERRED TO]
K D SHARMA VS. STEEL AUTHORITY OF INDIA LTD [REFERRED TO]
DALIP SINGH VS. STATE OF U P [REFERRED TO]
STATE OF UTTARANCHAL VS. BALWANT SINGH CHAUFAL [REFERRED TO]
KALYANESHWARI VS. UNION OF INDIA [REFERRED TO]
AMAR SINGH VS. UNION OF INDIA [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
ABHYUDYA SANSTHA VS. UNION OF INDIA [REFERRED TO]
MARIA MARGARIDA SEQUERIA FERNANDES VS. ERASMO JACK DE SEQUERIA DEAD THROUGH L RS [REFERRED TO]
A. SHANMUGAM VS. ARIYA KSHATRIYA RAJAKULA VAMSATHU MADALAYA NANDHAVANA PARIPALANAI SANGAM REPRESENTED BY ITS PRESIDENT ETC [REFERRED TO]
SATYENDRA SINGH VS. GULAB SINGH [REFERRED TO]
KISHORE SAMRITE VS. STATE OF U.P [REFERRED TO]

JUDGEMENT

(1.) Future hopes and aspiration of the country depends on education, therefore, it is imperative that proper and disciplined functioning of the educational institutions, more particularly, the teachers should be the hallmark. If the laws and principles are eroded by the teachers themselves, then it not only pollutes the functioning of the institution, deteriorates its standard but also exhibits to its own students the wrong channel adopted. If that be so, how could such educational institutions produce good citizens?

(2.) It is the educational institutions which are the future hope of this country. They lay the seed for the foundation of morality, ethics and discipline. If there is any erosion or descending by those who control the activities all expectations and hopes are destroyed.

(3.) To provide a conducive ambience and environment to students, teachers with a particular frame of mind are required and whose priority is to ensure mental and physical well being of the children. They are expected to imbibe the right values from the teachers who naturally become their role models. Sincerity and dedication to their chosen profession are the hallmark of such teachers.

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ARCHANA RANA Vs. STATE OF HIMACHAL PRADESH

Referred Judgements :-

JUDGEMENT

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