ENGINEER-IN-CHIEF Vs. NARENDER KUMAR

JUDGEMENT

(1.) Since common question of law and facts arise for consideration in these petitions, therefore, they are taken up together and are being disposed of by way of a common judgment.

(2.) The brief facts of the case are that the petitionerState sent a requisition for filling up of 250 posts of Pump Operator to the H. P. Staff Selection Commission, Hamirpur vide requisition dated 18.06.2016 alongwith the R & P Rules to the post of Pump Operator.

(3.) In the advertisement, essential qualification for the post of Pump Operator (Post Code 537) was prescribed as under:-