PARVEEN Vs. YASIN

JUDGEMENT

(1.) Learned Trial Court vide order dtd. 27/5/2016, dismissed plaintiff's objections to the report of Local Commissioner and confirmed the demarcation report. This order has been assailed by the legal representatives of the deceased plaintiff in the instant petition filed under Article 227 of the Constitution of India.

(2.) Facts:-

(3.) Contentions:-