(1.) This petition coming on for orders this day, the Court passed the following:
(2.) Earlier, the petitioner had filed the following bail petitions:
(3.) Para 6 of the bail petition mentions the following criminal history of the bail petitioner:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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