(1.) The petitioners, incarcerating upon their arrest for alluring and raping a minor girl, have come up before this Court seeking regular bail.
(2.) The petitions and status report reveal no criminal history.
(3.) A perusal of the police file reveals the following evidence:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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