LAWS(HPH)-2021-7-96

ROOP SINGH Vs. HPSEBL

Decided On July 16, 2021
ROOP SINGH Appellant
V/S
Hpsebl Respondents

JUDGEMENT

(1.) How employees having links with someone influential in corridors of power, can obtain favourable order of transfer, is best reflected in the instant case.

(2.) The genesis of this case is an earlier petition i.e. CWP No. 2300 of 2020 filed by the third respondent with a very innocuous prayer, which reads as under:-

(3.) This petition was disposed of by this Court vide order dated 10.07.2020, the relevant portion whereof reads as under:-