SANDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH

JUDGEMENT

(1.) By way of instant petition, petitioner has prayed for the following substantive reliefs:

(2.) Respondent No.2 issued recruitment notice dated 3.3.2019 for the post of Constables. Applications were invited from eligible candidates in prescribed online format. The last date for submission of application was 30.4.2019.

(3.) The recruitment notice specifically prescribed that the candidate should be possessed of requisite certificates valid as on the date of submission of application form. It was further provided that all necessary and relevant documents (in original) copies of which were uploaded by the candidates while submitting online application should be produced alongwith a set of photocopies by the candidates before admission to the personality test. Failure to submit original documents or any documents not found in order, as per requirement, would result in immediate disqualification of the candidate.