(1.) By way of this petition, the petitioner has, inter alia, prayed for the following reliefs:
(2.) On 09.03.2021, this Court had passed the following order:
(3.) Brief facts necessary for adjudication of the present petition are as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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