RAM RATTAN Vs. SAT PAL SAINI

JUDGEMENT

(1.) These two appeals arise out of common judgments and decrees passed by the learned Courts below, hence are taken up together for decision. RSA No. 517 of 2010 is plaintiff's appeal whereas RSA No. 499 of 2010 is defendant No.1's appeal.

(2.) Brief facts may now be noticed :-

(3.) RSA No. 517 of 2010