LAWS(HPH)-2011-4-95

JIWAN PRAKASH Vs. STATE OF HIMACHAL PRADESH

Decided On April 06, 2011
JIWAN PRAKASH Appellant
V/S
STATE OF HIMACHAL PRADESH Respondents

JUDGEMENT

(1.) THE petition has been filed on the following prayer:-

(2.) IN reply, the respondents have taken the following stand vide para 3 of the preliminary submissions:-