(1.) THE petition has been filed on the following prayers vide para 7(i) to (iii):
(2.) IN reply, the respondents have taken the following stand vide paras 1 and 2 of preliminary submissions:
(3.) IN view of the above, the petition stands disposed of, so also pending CMP(s), if any.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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