(1.) THE petition has been filed on the following prayer:-
(2.) IN reply, the respondents have taken the following stand vide para 1 of the preliminary submissions:-
(3.) THE petition, as also pending CMP(s), if any, stand disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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