(1.) NONE appears on behalf of the petitioners who are duly served for today.
(2.) THE petition has been filed on the following prayer:
(3.) REJOINDER refuting the above stand on behalf of the respondents and reiterating the averments set up in the petition has been filed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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