MAST RAM S/O SH. JINU RAM, AGED 35 YEARS, PRESENTLY UN-EMPLOYED, R/O VILL. SUNDLI, P.O. JUBBAL, TEH. JUBBAL, DISTT. SHIMLA, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (IPH) TO THE GOVT. OF HP, SHIMLA, HP.,

JUDGEMENT

(1.) PETITIONER has prayed for the following reliefs:

(2.) PETITIONER 's request for appointment on compassionate basis stands rejected by the appropriate authority, in terms of communication dated 28.8.2002 (Annexure A -2) on the ground that his real brother is already employed in a Government service.