(1.) THIS is the Defendants ' Regular Second Appeal filed under Section 100 of the Code of Civil Procedure.
(2.) THE appeal was admitted on the following substantial questions of law:
(3.) BASED on the pleadings of the parties, trial Court framed the following issues:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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