LAWS(HPH)-2011-12-327

K.C. RANA (KALYAN CHAND RANA) SON OF SHRI RAM SARAN RANA, RESIDENT OF VILLAGE DAGOH, POST OFFICE DAGOH, TEHSIL JAI SINGHPUR, DISTRICT KANGRA, H.P. Vs. THE STATE OF H.P. THROUGH SECRETARY (EDUCATION), SHIMLA,

Decided On December 08, 2011

K.C. Rana (Kalyan Chand Rana) Son Of Shri Ram Saran Rana, Resident Of Village Dagoh, Post Office Dagoh, Tehsil Jai Singhpur, District Kangra, H.P. Appellant

V/S

The State Of H.P. Through Secretary (Education), Shimla, Respondents

JUDGEMENT

(1.) THE writ petition is filed with the following prayer(s): -

(2.) THE writ petition is disposed of, so also the pending application (s), if any.

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