LAWS(HPH)-2011-12-297

SHRI. BHIM SINGH SON OF SH.TOHLI R/O KURSAKRA ILLAQA BUNGA,TEHSIL THUNAG DISTT. MANDI, H.P. Vs. SH. BHAWANI DATT SON OF SH. KANSHI RAM AND SH. NARAIN SINGH SON OF SH. TOHLI, BOTH R/O KURSAKRA ILLAQUA BUGA, TEHSIL THUNAG, DISTT. MANDI, H.P.

Decided On December 19, 2011

Shri. Bhim Singh Son Of Sh.Tohli R/O Kursakra Illaqa Bunga,Tehsil Thunag Distt. Mandi, H.P. Appellant

V/S

Sh. Bhawani Datt Son Of Sh. Kanshi Ram And Sh. Narain Singh Son Of Sh. Tohli, Both R/O Kursakra Illaqua Buga, Tehsil Thunag, Distt. Mandi, H.P. Respondents

JUDGEMENT

(1.) THIS is plaintiff's regular second appeal filed under Section 100 of the Code of Civil Procedure.

(2.) THE appeal was admitted on the following substantial questions of law:

(3.) THE suit was contested by the defendants and on the pleadings of the parties, following issues were framed: -

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.