(1.) THE petitioner approached this Court with certain grievances regarding pay fixation. It is submitted that during the pendency of the writ petition, the reliefs have been granted. In view of the above submission, the writ petition is closed, so also the pending application(s), if any.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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