RAJ KUMAR Vs. STATE OF H.P.

JUDGEMENT

(1.) THE petition has been filed on the following prayer: That the Respondents may please be directed to provide employment to the applicant being eligible and dependant of late Sh. Noudha Ram on compassionate grounds under the "kith and Kin Policy" of the government.

(2.) IN reply, on behalf of Respondents No. 1 and 2, the following stand has been taken vide para

(3.) REJOINDER , refuting the above stands on behalf of Respondents and reiterating the averments set up in the petition, has been filed.