(1.) IN view of the intervening developments, learned counsel for the petitioner submits that there is no contempt. Therefore, the COPE is closed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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