(1.) The petition has been filed on the following prayers vide para 7 (a), (b) & (c):-
(2.) In the reply on behalf of respondents No. 1 and 2, the following stand has been taken vide para 3:-
(3.) There is no reply on behalf of respondent No.3.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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