(1.) NONE appears for the petitioner despite actual date notice for today.
(2.) THE petition has been filed on the following prayers vide para 7 (i) to (iii) :
(3.) THE petition stands disposed of, so also pending CMP (s), if any.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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