(1.) XXXXX.
(2.) RECORD produced by Ms. Sarvesti has been perused thoroughly and returned to her.
(3.) THERE is no illegality in the order whereby respondent No.5 has been appointed as Part Time Water Carrier in Government Primary School, Thiyara.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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