(1.) The petition has been filed on the following substantive prayers:
(2.) In reply, Respondents No. 1 and 2 have taken the following stand vide paras 2, 6, 13, 15, 17, 18 and 19(d):
(3.) The following averments have been set up on behalf of Respondent No. 3 vide paras 10 to 12 of the reply:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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