LAWS(HPH)-2011-4-81

GOPAL SINGH Vs. HPSEB

Decided On April 08, 2011
GOPAL SINGH Appellant
V/S
HPSEB Respondents

JUDGEMENT

(1.) NONE appears on behalf of the petitioners who are duly served for today.

(2.) THE petition has been filed on the following prayers vide para 7 (i) to (iii):

(3.) REJOINDER refuting the above stand on behalf of the respondents and reiterating the averments set up in the petition has been filed.