(1.) THE writ petition is filed with the following prayer:-
(2.) ACCORDING to the petitioner, his case is covered by the decision of this Court in LPA No. 36 of 2010 titled Sita Ram versus State of H.P. and ors., dated 15.7.2010, relevant text of which reads as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN