(1.) THE petition has been filed on the following prayers vide para 7 (i) and (ii) :
(2.) IN reply on behalf of respondent No.1, the following stand has been taken vide paras 3 and 6 (iv) to (vii) :
(3.) THE petition stands disposed of, so also pending CMP (s), if any.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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