(1.) The writ petition is filed with the following prayers:
(2.) On 26th February, 2011, this Court passed the following order:
(3.) The Principal Secretary (PWD) to the Government of Himachal Pradesh has filed an affidavit, dated 5th April, 2011 wherein it is stated as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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