(1.) We propose to dispose of these two writ petitions by this judgment as the questions involved in both the writ petitions are same and arise out of similar action of the respondent H.P. University (University for short).
(2.) For the purpose of disposal of these writ petitions, facts from Rohit Sharmas petition may be noticed:
(3.) The respondent -University advertised and published a Brochure "Hand Book of Information" for admissions to the Course of B.Ed, for the Session 2000 -2001. The application forms were to be submitted on or before April 17, 2000. The entrance test was to be held on May 28, 2000. The results were to be declared on July 1, 2000. The counseling, according to the Brochure, was to take place from July 15, 2000 to July 19, 2000. The case of the petitioner(s) is :