LAWS(HPH)-2020-3-73

SAURAV SHARMA Vs. STATE OF H.P.

Decided On March 18, 2020
Saurav Sharma Appellant
V/S
State Of H P And Ors Respondents

JUDGEMENT

(1.) "An unemployed existence is a worse negation of life than death itself."

(2.) This is so stated by the brilliant Spanish Philosopher Mr. Jose Ortega Y Gasset and holds good even today.

(3.) Unemployment continues to be a daunting problem and, therefore, it is required to be ensured that the government or public bodies do not deny employment on flimsy ground or by adopting any hyper-technical approach.