LAWS(HPH)-2010-12-44

SHANKAR DASS Vs. H P S E B

Decided On December 06, 2010
SHANKAR DASS Appellant
V/S
H.P.S.E.B. Respondents

JUDGEMENT

(1.) THE petitioners have prayed for the following reliefs:-

(2.) IT is not in dispute that petitioners were transferred from Bhawa Construction Circle to the Generation Wing, Bhawa Nagar. The petitioners are claiming their seniority in the Generation Wing.