(1.) THIS appeal is filed against the judgment, dated 28.6.2010, passed in, titled Harbinder Kaur v. Secretary, Technical Education and Ors. CWP No. 2853 of 2008.
(2.) ON 20.9.2010, this Court passed the following order:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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