(1.) PRESENT petition is disposed of with the consent of the parties by issuing following mandatory directions:
(2.) THE petition is disposed of, so also the pending applicant(s), if any. No costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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